Citation : 2018 Latest Caselaw 258 ALL
Judgement Date : 26 April, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- MISC. SINGLE No. - 23752 of 2017 Petitioner :- Vishnu Swaroop Agnihotri Respondent :- State Of U.P. Thru. Prin. Secy. Cooperative & Ors. Counsel for Petitioner :- Manish Mishra,Saurabh Shankar Srivastav Counsel for Respondent :- C.S.C.,Karunesh Singh Pawar,Onkar Pandey Hon'ble Rajesh Singh Chauhan,J.
List in the next cause list.
Interim order, if any, to continue till the next date of listing.
Order Date :- 26.4.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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