Anil Kumar Singh vs Learned Cooperative Tribunal, ...
2018 Latest Caselaw 257 ALL

Citation : 2018 Latest Caselaw 257 ALL
Judgement Date : 26 April, 2018

Allahabad High Court

Anil Kumar Singh vs Learned Cooperative Tribunal, ... on 26 April, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- MISC. SINGLE No. - 8321 of 2017
 
Petitioner :- Anil Kumar Singh
 
Respondent :- Learned Cooperative Tribunal, U.P., Lucknow & Ors.
 
Counsel for Petitioner :- Sanjay Kumar Srivastava,Rakesh Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

List in the next cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 26.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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