C/M Bappa Sri Narain Vocational ... vs State Of U.P Thru Prin Secy ...
2018 Latest Caselaw 256 ALL

Citation : 2018 Latest Caselaw 256 ALL
Judgement Date : 26 April, 2018

Allahabad High Court

C/M Bappa Sri Narain Vocational ... vs State Of U.P Thru Prin Secy ... on 26 April, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- MISC. SINGLE No. - 31421 of 2017
 
Petitioner :- C/M Bappa Sri Narain Vocational Inter College Thru Manager
 
Respondent :- State Of U.P Thru Prin Secy Secondary Edu Lko & Anr
 
Counsel for Petitioner :- Laltaprasad Misra,Prafulla Tiwari
 
Counsel for Respondent :- C.S.C,Kuldeepak Nag (K.D.Nag)
 

 
Hon'ble Rajesh Singh Chauhan,J.

List in the next cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 26.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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