U.O.I. Ministry Of Human Resource ... vs Anurag Soni And Another
2018 Latest Caselaw 255 ALL

Citation : 2018 Latest Caselaw 255 ALL
Judgement Date : 26 April, 2018

Allahabad High Court

U.O.I. Ministry Of Human Resource ... vs Anurag Soni And Another on 26 April, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
(C.M. Application No.47451 of 2018)
 
In Re:-
 

 
Case :- MISC. SINGLE No. - 30856 of 2017
 

 
Petitioner :- U.O.I. Ministry Of Human Resource Development Deptt.& Anr.
 
Respondent :- Anurag Soni And Another
 
Counsel for Petitioner :- Ajay Kumar Singh
 
Counsel for Respondent :- K.K. Tripathi,S.K. Tripathi
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard on the application for impleadment.

On due consideration, the application is allowed.

Learned counsel for the petitioners is permitted to carry out necessary amendments in the memo of writ petition, within three working days.

List in the next cause list.

Order Date :- 26.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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