Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Pushpa Singh W/O Dalbeer Singh vs State Of U.P. Through Secy. ...
2018 Latest Caselaw 254 ALL

Citation : 2018 Latest Caselaw 254 ALL
Judgement Date : 26 April, 2018

Allahabad High Court
Pushpa Singh W/O Dalbeer Singh vs State Of U.P. Through Secy. ... on 26 April, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 8215 of 2011
 
Petitioner :- Pushpa Singh W/O Dalbeer Singh
 
Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors.
 
Counsel for Petitioner :- Dhirendra Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the parties.

List/ put up on 30.04.2018 for peremptory hearing.

Learned counsel for the parties should come prepare for final hearing of the writ petition on the next date.

Order Date :- 26.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter