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Sunil Kumar Gupta & Anr vs Dy Labour Commissioner / ...
2018 Latest Caselaw 248 ALL

Citation : 2018 Latest Caselaw 248 ALL
Judgement Date : 26 April, 2018

Allahabad High Court
Sunil Kumar Gupta & Anr vs Dy Labour Commissioner / ... on 26 April, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- MISC. SINGLE No. - 2629 of 2017
 
Petitioner :- Sunil Kumar Gupta & Anr
 
Respondent :- Dy Labour Commissioner / Employees Compensation Lko & Ors
 
Counsel for Petitioner :- Dinesh Kumar,Mahesh Kumar Sharma
 
Counsel for Respondent :- C.S.C,Birendra Prasad Singh,Shiv Ram Sharan Pandey,Shyam Narain Sahu
 

 
Hon'ble Rajesh Singh Chauhan,J.

List in the next cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 26.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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