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C/M Anjuman Nasirul Uloom Thru ... vs State Of Up Thr ...
2018 Latest Caselaw 246 ALL

Citation : 2018 Latest Caselaw 246 ALL
Judgement Date : 26 April, 2018

Allahabad High Court
C/M Anjuman Nasirul Uloom Thru ... vs State Of Up Thr ... on 26 April, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- MISC. SINGLE No. - 13518 of 2017
 
Petitioner :- C/M Anjuman Nasirul Uloom Thru Manager Naseem Khan And Anr.
 
Respondent :- State Of Up Thr Prin.Secy.Deptt.Of Institutional Finance&Ors
 
Counsel for Petitioner :- Sandeep Dixit,Madhumita Bose
 
Counsel for Respondent :- C.S.C.,Dr.L.P.Misra,G.M. Kamil
 

 
Hon'ble Rajesh Singh Chauhan,J.

List in the next cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 26.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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