Mahendra Singh vs V.C Narendra Deo University And ...
2018 Latest Caselaw 224 ALL

Citation : 2018 Latest Caselaw 224 ALL
Judgement Date : 25 April, 2018

Allahabad High Court

Mahendra Singh vs V.C Narendra Deo University And ... on 25 April, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 6535 of 2006
 
Petitioner :- Mahendra Singh
 
Respondent :- V.C Narendra Deo University And Anors
 
Counsel for Petitioner :- Pradeep Chandola,S S Singh
 
Counsel for Respondent :- N.K.Seth,Hari Prasad Gupta,N.P.Gupta,Nalini Jain,Satyanshu Ojha
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

Sri Satyanshu Ojha, learned, learned counsel for the opposite party Nos.1 & 2 is not present, while learned counsel for the petitioner is present.

List this case on 02.05.2018 within top five cases.

Order Date :- 25.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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