Shahabuddin Khan Faruqui vs State Of U.P. Through Secy. Basic ...
2018 Latest Caselaw 220 ALL

Citation : 2018 Latest Caselaw 220 ALL
Judgement Date : 25 April, 2018

Allahabad High Court

Shahabuddin Khan Faruqui vs State Of U.P. Through Secy. Basic ... on 25 April, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 3876 of 2012
 
Petitioner :- Shahabuddin Khan Faruqui
 
Respondent :- State Of U.P. Through Secy. Basic Edu. Lko. & Ors.
 
Counsel for Petitioner :- P.K.Srivastava,Suraj Narain Srivastava
 
Counsel for Respondent :- C.S.C.,Jyoti Sikka
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

Ms. Jyoti Sikka, learned, learned counsel for the opposite party Nos.2 to 4 is not present, while Suraj Narain Srivastava, learned counsel for the petitioner is present.

List this case on 02.05.2018 within top five cases.

Order Date :- 25.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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