Sunil And Another vs State Of U.P.
2018 Latest Caselaw 22 ALL

Citation : 2018 Latest Caselaw 22 ALL
Judgement Date : 17 April, 2018

Allahabad High Court

Sunil And Another vs State Of U.P. on 17 April, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 339 of 2018
 

 
Appellant :- Sunil And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Arvind Kumar
 
Counsel for Respondent :- G.A.,Rohit Nandan Singh
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

The matter is passed over on the illness slip of Sri Rohit Nandan Singh, learned counsel for the complainant.

List on 25.4.2018 peremptorily.

It is made clear that the Court will not adjourn the case on any ground on the next date fixed.

Learned counsel for the appellants undertakes to inform about this order in writing to learned counsel for the complainant.

Order Date :- 17.4.2018

Gss

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