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Amar Singh & Another vs State Of U.P.
2018 Latest Caselaw 197 ALL

Citation : 2018 Latest Caselaw 197 ALL
Judgement Date : 24 April, 2018

Allahabad High Court
Amar Singh & Another vs State Of U.P. on 24 April, 2018
Bench: Shashi Kant Gupta, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 6078 of 2017
 

 
Appellant :- Amar Singh & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vinay Saran
 
Counsel for Respondent :- G.A.,Kailash Prasad Pandey
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

Order on Cr. Misc. Bail Application No.341038 of 2017

Bail rejected.

For order see order of date passed on Cr. Appeal No. 6077 of 2017, Resham Vs. State of U.P.

Order Date :- 24.4.2018

Gss

 

 

 
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