Jaswant Singh vs State Of U.P.
2018 Latest Caselaw 196 ALL

Citation : 2018 Latest Caselaw 196 ALL
Judgement Date : 24 April, 2018

Allahabad High Court

Jaswant Singh vs State Of U.P. on 24 April, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 5594 of 2017
 

 
Appellant :- Jaswant Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Singh
 
Counsel for Respondent :- G.A.,K P Pandey
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

Order on Cr. Misc. Bail Application No.319775 of 2017

Bail granted.

For order see order of date passed on Cr. Appeal No. 6077 of 2017, Resham Vs. State of U.P.

Order Date :- 24.4.2018

Gss

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