Vijay Kumar Yadav vs State Of U.P. Thru Secy.Secondary ...
2018 Latest Caselaw 191 ALL

Citation : 2018 Latest Caselaw 191 ALL
Judgement Date : 24 April, 2018

Allahabad High Court

Vijay Kumar Yadav vs State Of U.P. Thru Secy.Secondary ... on 24 April, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
(C.M.Application No.46436 of 018)
 
In re:-
 

 
Case :- SERVICE SINGLE No. - 31875 of 2017
 

 
Petitioner :- Vijay Kumar Yadav
 
Respondent :- State Of U.P. Thru Secy.Secondary Edu.Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- Sharad Pathak
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Sharad Pathak, learned counsel for the petitioner has informed that the matter is nominated to Hon'ble Mr. Justice Rakesh Srivastava, therefore, list this matter before appropriate Court in the next week.

Order Date :- 24.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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