Citation : 2018 Latest Caselaw 163 ALL
Judgement Date : 23 April, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 9 Case :- MISC. BENCH No. - 10856 of 2018 Petitioner :- Guddi Yadav & Ors. Respondent :- State Of U.P. Thru. Prin. Secy. Deptt. Of Home & Ors. Counsel for Petitioner :- Upendra Prakash Pathak Counsel for Respondent :- Govt. Advocate Hon'ble Devendra Kumar Upadhyaya,J.
Hon'ble Rajnish Kumar,J.
List this case in next week as fresh.
Order Date :- 23.4.2018
psd
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