Citation : 2018 Latest Caselaw 156 ALL
Judgement Date : 23 April, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SECOND APPEAL No. - 162 of 2018 Appellant :- Santosh Kumar Gupta And Ors. Respondent :- Kailash Nath And Ors. Counsel for Appellant :- Rakesh Kumar Srivastava Counsel for Respondent :- Ashish Chaturvedi Hon'ble Rajesh Singh Chauhan,J.
Heard Sri Rakesh Kumar Srivastava, learned counsel for the appellants whereas Sri N.K. Seth, learned Senior Advocate assisted by Sri Ashish Chaturvedi, Advocate has put in appearance for the respondent No.1-Caveator.
Issue notice to respondent Nos.2 to 6 returnable at an early date, for which, necessary steps be taken within three working days.
List in the week commencing 21.05.2018 for admission and to enable the learned counsel for the respondents to file objections.
Order Date :- 23.4.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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