Smt. Reshma Devi And Others vs State Of U.P. And Another
2018 Latest Caselaw 145 ALL

Citation : 2018 Latest Caselaw 145 ALL
Judgement Date : 21 April, 2018

Allahabad High Court

Smt. Reshma Devi And Others vs State Of U.P. And Another on 21 April, 2018

Bench: Jayant Banerji




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 
Case :- APPLICATION U/S 482 No. - 8552 of 2004
 
Applicant :- Smt. Reshma Devi And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Jai Narain
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Jayant Banerji,J.

List has been revised. No one has appeared to press this application.

Sri V. P. Yadav, learned AGA for the State is present.

The application is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 21.4.2018/VKG

(Jayant Banerji,J)

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