Mahesh Babu Awasthi And Others vs State Of U.P. And Another
2018 Latest Caselaw 140 ALL

Citation : 2018 Latest Caselaw 140 ALL
Judgement Date : 21 April, 2018

Allahabad High Court

Mahesh Babu Awasthi And Others vs State Of U.P. And Another on 21 April, 2018

Bench: Jayant Banerji




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 
Case :- APPLICATION U/S 482 No. - 12730 of 2004
 
Applicant :- Mahesh Babu Awasthi And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- P.K. Srivastava,B.B. Jauhari
 
Counsel for Opposite Party :- Govt. Advocate,J.D.S. Jadaun
 
Hon'ble Jayant Banerji,J.

List has been revised. No one has appeared to press this application.

Sri V. P. Yadav, learned AGA for the State is present.

The application is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 21.4.2018/VKG

(Jayant Banerji,J)

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