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Ram Kumar vs State Of U.P.
2018 Latest Caselaw 130 ALL

Citation : 2018 Latest Caselaw 130 ALL
Judgement Date : 20 April, 2018

Allahabad High Court
Ram Kumar vs State Of U.P. on 20 April, 2018
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CRIMINAL APPEAL No. - 408 of 2001
 

 
Appellant :- Ram Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Yamin Hasan,Chandra Bhushan Singh Nis,Rayees Ahmad Khan
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rajnish Kumar,J.

In compliance of the order dated 23.11.2017, Sri Rayees Ahmad Khan, Advocate, has filed Power on behalf of the appellant. As per the office report, no objection has not been obtained from the previous counsel.

Learned counsel for the appellant prays for three weeks time to file the Power after seeking no objection and go through the record and prepare the case.

List after three weeks.

Order Date :- 20.4.2018

psd

 

 

 
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