Devi Dayal Tiwari vs State Of U.P.
2018 Latest Caselaw 120 ALL

Citation : 2018 Latest Caselaw 120 ALL
Judgement Date : 20 April, 2018

Allahabad High Court

Devi Dayal Tiwari vs State Of U.P. on 20 April, 2018

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CRIMINAL APPEAL No. - 705 of 2003
 

 
Appellant :- Devi Dayal Tiwari
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Prem Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rajnish Kumar,J.

It has been informed by Sri Mohd. Haneef, learned counsel appearing in the connected appeal, that the appellant has died.

Let a report be called from Chief Judicial Magistrate, Balrampur in this regard.

List in week commencing 07.05.2018 along with connected Appeal no. 717 of 2003.

Order Date :- 20.4.2018

psd

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