Pankaj Singh vs State Of U.P. & 2 Others
2017 Latest Caselaw 4883 ALL

Citation : 2017 Latest Caselaw 4883 ALL
Judgement Date : 22 September, 2017

Allahabad High Court

Pankaj Singh vs State Of U.P. & 2 Others on 22 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 277 of 2017
 

 
Applicant :- Pankaj Singh
 
Opposite Party :- State Of U.P. & 2 Others
 
Counsel for Applicant :- Mohd. Farooq
 
Counsel for Opposite Party :- G.A.,D.K. Singh,P.K. Singh,Sudist,Suraj Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted one week's further time to file a supplementary affidavit.

Put up on 10.10.2017 as fresh.

order Date :- 22.9.2017

Gss

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