Salma vs State Of U.P. & 3 Others
2017 Latest Caselaw 4881 ALL

Citation : 2017 Latest Caselaw 4881 ALL
Judgement Date : 22 September, 2017

Allahabad High Court

Salma vs State Of U.P. & 3 Others on 22 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 198 of 2016
 

 
Applicant :- Salma
 
Opposite Party :- State Of U.P. & 3 Others
 
Counsel for Applicant :- Swetashwa Agarwal,Ravi Kiran Jain
 
Counsel for Opposite Party :- G.A.,Rajeshwar Tripathi
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Rajesh Kumar Kannaujiya, Advocate, holding brief of Sri Swetashwa Agarwal, learned counsel for the applicant, list on 10.10.2017.

Order Date :- 22.9.2017

Gss

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