State Of U.P Thru Prin Secy Animal ... vs Prem Kumar
2017 Latest Caselaw 4871 ALL

Citation : 2017 Latest Caselaw 4871 ALL
Judgement Date : 22 September, 2017

Allahabad High Court

State Of U.P Thru Prin Secy Animal ... vs Prem Kumar on 22 September, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 22734 of 2017
 

 
Petitioner :- State Of U.P Thru Prin Secy Animal Husbandry & Ors
 
Respondent :- Prem Kumar
 
Counsel for Petitioner :- Shobhit Mohan Shukla
 
Counsel for Respondent :- Kirtikar Tripathi
 

 
Hon'ble Vivek Chaudhary,J.

Case is called out in revised list.

No one is present on behalf of petitioner.

List in next cause list.

Order Date :- 22.9.2017

psd

(Vivek Chaudhary,J.)

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