M/S Opal Tri Continental Ltd. Thru ... vs U.O.I Thru Joint Secy Ministry ...
2017 Latest Caselaw 4868 ALL

Citation : 2017 Latest Caselaw 4868 ALL
Judgement Date : 22 September, 2017

Allahabad High Court

M/S Opal Tri Continental Ltd. Thru ... vs U.O.I Thru Joint Secy Ministry ... on 22 September, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 22582 of 2017
 

 
Petitioner :- M/S Opal Tri Continental Ltd. Thru Authorised Director
 
Respondent :- U.O.I Thru Joint Secy Ministry Finance New Delhi & Ors
 
Counsel for Petitioner :- Shashank Pathak
 
Counsel for Respondent :- A.S.G,Amit Chandra,Prashant Kumar
 

 
Hon'ble Vivek Chaudhary,J.

Counsel for petitioner has sent illness slip. The case is adjourned for today.

List in next cause list.

Order Date :- 22.9.2017

psd

(Vivek Chaudhary,J.)

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