The Managing Director U.P. Coop. ... vs Ixth Addl. District & Sessions ...
2017 Latest Caselaw 4866 ALL

Citation : 2017 Latest Caselaw 4866 ALL
Judgement Date : 22 September, 2017

Allahabad High Court

The Managing Director U.P. Coop. ... vs Ixth Addl. District & Sessions ... on 22 September, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5203 of 1996
 

 
Petitioner :- The Managing Director U.P. Coop. Bank Ltd.
 
Respondent :- Ixth Addl. District & Sessions Judge, & Others
 
Counsel for Petitioner :- N.K.Seth,D.K.Pathak,Mayank Pathak,Sudeep Seth
 
Counsel for Respondent :- C.S.C.,Harsh Verdhan Mehrotra,Ishita Yadu,R.C. Tewari,S.C.Mishra,Sudeep Seth
 

 
Hon'ble Vivek Chaudhary,J.

Learned counsel for petitioner submits that he has filed supplementary affidavit along with C.M. Application No. 85231 of 2017 on 22.08.2017. The same is not on record.

Office is directed to trace out the same and place it on record.

List in next cause list.

Order Date :- 22.9.2017

psd

(Vivek Chaudhary,J.)

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