Gopi Chandra vs State Of U.P.
2017 Latest Caselaw 4865 ALL

Citation : 2017 Latest Caselaw 4865 ALL
Judgement Date : 22 September, 2017

Allahabad High Court

Gopi Chandra vs State Of U.P. on 22 September, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 707 of 1990
 

 
Petitioner :- Gopi Chandra
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- S.P.Shukla,A. Mannan,A.K. Chaturvedi,Jayshanker Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in next cause list.

Order Date :- 22.9.2017

psd

(Vivek Chaudhary,J.)

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