Lalit Kumar Dwivedi vs State
2017 Latest Caselaw 4862 ALL

Citation : 2017 Latest Caselaw 4862 ALL
Judgement Date : 22 September, 2017

Allahabad High Court

Lalit Kumar Dwivedi vs State on 22 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- BAIL No. - 4397 of 2014
 

 
Applicant :- Lalit Kumar Dwivedi
 
Opposite Party :- State
 
Counsel for Applicant :- Santosh Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,Mahesh Chandra Shukla
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Santosh Srivastava, learned counsel for applicant-accused is reported to be on out of station.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 22.9.2017

Pachhere/-

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