Citation : 2017 Latest Caselaw 4861 ALL
Judgement Date : 22 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. WRIT PETITION No. - 3703 of 2014 Petitioner :- Smt. Sunita Respondent :- State Of U.P. And Anr. Counsel for Petitioner :- Dileep Kumar,Rajrshi Gupta Counsel for Respondent :- Govt. Advocate,Manish Tiwary,S.K.Tripathi Hon'ble Bachchoo Lal,J.
At the joint request of learned counsel for the parties, list on 10.10.2017.
Order Date :- 22.9.2017
Gss
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