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Rajkumar vs The State Of U.P.
2017 Latest Caselaw 4859 ALL

Citation : 2017 Latest Caselaw 4859 ALL
Judgement Date : 22 September, 2017

Allahabad High Court
Rajkumar vs The State Of U.P. on 22 September, 2017
Bench: Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- BAIL No. - 9147 of 2014
 
Applicant :- Rajkumar
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Nadeem Murtaza
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for applicant-accused.

2. List in the next cause list.

Order Date :- 22.9.2017

Pachhere/-

 

 

 
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