Aslam Raees (Third Bail) vs State Of U.P
2017 Latest Caselaw 4855 ALL

Citation : 2017 Latest Caselaw 4855 ALL
Judgement Date : 22 September, 2017

Allahabad High Court

Aslam Raees (Third Bail) vs State Of U.P on 22 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- BAIL No. - 7960 of 2015
 
Applicant :- Aslam Raees (Third Bail)
 
Opposite Party :- State Of U.P
 
Counsel for Applicant :- Sarojini Bala Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for applicant-accused.

2. List in the next cause list.

Order Date :- 22.9.2017

Pachhere/-

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