Ram Darash Singh & Others vs State Of U.P. & Others
2017 Latest Caselaw 4851 ALL

Citation : 2017 Latest Caselaw 4851 ALL
Judgement Date : 22 September, 2017

Allahabad High Court

Ram Darash Singh & Others vs State Of U.P. & Others on 22 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 9527 of 2006
 

 
Petitioner :- Ram Darash Singh & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Madan Mohan Srivastava,Kamlesh Kumar
 
Counsel for Respondent :- Govt. Advocate,Pooja Srvastava,Ramesh Rai
 

 
Hon'ble Bachchoo Lal,J.

At the request of Pooja Srivastava, Advocate, learned counsel for the respondent no. 4, the case is passed over for the day.

List in the next cause list as peremptorily.

Order Date :- 22.9.2017

Gss

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