Narendra Kumar Bansal And Others vs State Of U.P. And Another
2017 Latest Caselaw 4843 ALL

Citation : 2017 Latest Caselaw 4843 ALL
Judgement Date : 22 September, 2017

Allahabad High Court

Narendra Kumar Bansal And Others vs State Of U.P. And Another on 22 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 32036 of 2011
 

 
Applicant :- Narendra Kumar Bansal And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rajiv Sharma
 
Counsel for Opposite Party :- Govt.Advocate,Chandra Shekhar,Ram Suphal Shukla
 

 
Hon'ble Bachchoo Lal,J.

Sri Rajiv Sharma, learned counsel for the applicants has sent illness slip.

Sri Chandra Shekhar, learned counsel for the opp.party no.2 and learned A.G.A. are present.

The case is passed over for the day.

List in the next cause list.

It is made clear that no further adjournment shall be granted to the parties.

Order Date :- 22.9.2017

Gss

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