Anshuman vs State Of U.P. & Another
2017 Latest Caselaw 4841 ALL

Citation : 2017 Latest Caselaw 4841 ALL
Judgement Date : 22 September, 2017

Allahabad High Court

Anshuman vs State Of U.P. & Another on 22 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 
Cr. Misc. Time Extension Application No.296776 of 2017
 
IN
 

 
Case :- APPLICATION U/S 482 No. - 20756 of 2017
 

 
Applicant :- Anshuman
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Dipak Kumar Tiwari
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Pursuant to the order dated 12.07.2017 further ten days' time from today is granted to the applicant to deposit the amount before the mediation centre of this Court.

The time extension application is allowed.

Order Date :- 22.9.2017

Gss

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