Shakeel ( Second Bail ) vs State Of U.P.
2017 Latest Caselaw 4821 ALL

Citation : 2017 Latest Caselaw 4821 ALL
Judgement Date : 21 September, 2017

Allahabad High Court

Shakeel ( Second Bail ) vs State Of U.P. on 21 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- BAIL No. - 8593 of 2016
 
Applicant :- Shakeel ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar Tripathi,Akhter Abbas,Atul Verma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Supplementary affidavit filed on behalf of applicant-accused is taken on record.

2. Learned Additional Government Advocate prays for and is allowed a week time to file counter affidavit.

3. List thereafter.

Order Date :- 21.9.2017

Pachhere/-

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