Nazim Khan ( Major B.C. ) vs State Of Up And Anr.
2017 Latest Caselaw 4819 ALL

Citation : 2017 Latest Caselaw 4819 ALL
Judgement Date : 21 September, 2017

Allahabad High Court

Nazim Khan ( Major B.C. ) vs State Of Up And Anr. on 21 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- BAIL No. - 6670 of 2016
 
Applicant :- Nazim Khan ( Major B.C. )
 
Opposite Party :- State Of Up And Anr.
 
Counsel for Applicant :- Sanjay Singh Chauhan
 
Counsel for Opposite Party :- Govt. Advocate,Firoz Ahmad Khan
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned Counsel for the applicant-accused.

2. List in next cause list.

Order Date :- 21.9.2017

Pachhere/-

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