Prakash Chand And Another vs State Of U.P. And Another
2017 Latest Caselaw 4810 ALL

Citation : 2017 Latest Caselaw 4810 ALL
Judgement Date : 21 September, 2017

Allahabad High Court

Prakash Chand And Another vs State Of U.P. And Another on 21 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 40270 of 2011
 

 
Applicant :- Prakash Chand And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Vikrant Rana
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicants prays for and is granted one week's time to file delay condonation application.

List thereafter.

Order Date :- 21.9.2017

Gss

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