Citation : 2017 Latest Caselaw 4804 ALL
Judgement Date : 21 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 6120 of 2000 Petitioner :- Balram Singh Respondent :- State Of U.P.Through Secy. Counsel for Petitioner :- V.K.Srivastava Counsel for Respondent :- C.S.C.,S.B.Pandey,S.P. Shukla Hon'ble Vivek Chaudhary,J.
List in next cause list peremptorily.
Order Date :- 21.9.2017
psd
(Vivek Chaudhary,J.)
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