Madan Mohan Tewari vs Zonal Manager, Punjab And Sind ...
2017 Latest Caselaw 4803 ALL

Citation : 2017 Latest Caselaw 4803 ALL
Judgement Date : 21 September, 2017

Allahabad High Court

Madan Mohan Tewari vs Zonal Manager, Punjab And Sind ... on 21 September, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6096 of 2000
 

 
Petitioner :- Madan Mohan Tewari
 
Respondent :- Zonal Manager, Punjab And Sind Bank Lucknow
 
Counsel for Petitioner :- S.P.Dubey
 
Counsel for Respondent :- B.S.Makkar
 

 
Hon'ble Vivek Chaudhary,J.

List peremptorily in next cause list.

Order Date :- 21.9.2017

psd

(Vivek Chaudhary,J.)

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