Smt.Susheela Tripathi vs State Of U.P.Through Principal ...
2017 Latest Caselaw 4802 ALL

Citation : 2017 Latest Caselaw 4802 ALL
Judgement Date : 21 September, 2017

Allahabad High Court

Smt.Susheela Tripathi vs State Of U.P.Through Principal ... on 21 September, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5489 of 2000
 

 
Petitioner :- Smt.Susheela Tripathi
 
Respondent :- State Of U.P.Through Principal Secy.
 
Counsel for Petitioner :- Farooq Ahmad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Sri Farooq Ahmad, learned counsel for petitioner has sent illness slip. The case is adjourned for today.

List peremptorily in next cause list.

Order Date :- 21.9.2017

psd

(Vivek Chaudhary,J.)

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