Kali Charan Sharma vs State Of U.P.Through Secy. Coop. ...
2017 Latest Caselaw 4801 ALL

Citation : 2017 Latest Caselaw 4801 ALL
Judgement Date : 21 September, 2017

Allahabad High Court

Kali Charan Sharma vs State Of U.P.Through Secy. Coop. ... on 21 September, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5433 of 2000
 

 
Petitioner :- Kali Charan Sharma
 
Respondent :- State Of U.P.Through Secy. Coop. Deptt.
 
Counsel for Petitioner :- B.K.Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Learned counsel for petitioner has sent illness slip. The case is adjourned for today.

List peremptorily in next cause list.

Order Date :- 21.9.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App