Virendra Kumar Misra vs State Of U.P.Through ...
2017 Latest Caselaw 4800 ALL

Citation : 2017 Latest Caselaw 4800 ALL
Judgement Date : 21 September, 2017

Allahabad High Court

Virendra Kumar Misra vs State Of U.P.Through ... on 21 September, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 7046 of 2001
 

 
Petitioner :- Virendra Kumar Misra
 
Respondent :- State Of U.P.Through Secy.Panchayati Revenue And 4 Ors.
 
Counsel for Petitioner :- S.P.Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

List in next cause list peremptorily.

Order Date :- 21.9.2017

psd

(Vivek Chaudhary,J.)

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