Ashwani Kumar Verma vs Union Of India Through The ...
2017 Latest Caselaw 4799 ALL

Citation : 2017 Latest Caselaw 4799 ALL
Judgement Date : 21 September, 2017

Allahabad High Court

Ashwani Kumar Verma vs Union Of India Through The ... on 21 September, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 708 of 2002
 

 
Petitioner :- Ashwani Kumar Verma
 
Respondent :- Union Of India Through The Secy.Ministry Of Law And 3 Ors
 
Counsel for Petitioner :- Farooq Ahmad
 
Counsel for Respondent :- B.B.Saxena,Anish Srivastava "Lal",Murtaza Hasanin Khan,N.K. Seth,Pratima Devi
 

 
Hon'ble Vivek Chaudhary,J.

List in next cause list peremptorily.

Order Date :- 21.9.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App