Satyendra Singh vs Indira Gandhi Rashtriya Uran ...
2017 Latest Caselaw 4794 ALL

Citation : 2017 Latest Caselaw 4794 ALL
Judgement Date : 21 September, 2017

Allahabad High Court

Satyendra Singh vs Indira Gandhi Rashtriya Uran ... on 21 September, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1085 of 2002
 

 
Petitioner :- Satyendra Singh
 
Respondent :- Indira Gandhi Rashtriya Uran Akademi And 2 Ors.
 
Counsel for Petitioner :- Dr.R.K.Srivastava,Gaurav Mishra,H.K.Mishra,Rama Pati Shukla
 
Counsel for Respondent :- Deepak Seth,O.P.Srivastava
 

 
Hon'ble Vivek Chaudhary,J.

List in next cause list peremptorily.

Order Date :- 21.9.2017

psd

(Vivek Chaudhary,J.)

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