Faiyyaz And Others vs State Of U.P. And Another
2017 Latest Caselaw 4789 ALL

Citation : 2017 Latest Caselaw 4789 ALL
Judgement Date : 21 September, 2017

Allahabad High Court

Faiyyaz And Others vs State Of U.P. And Another on 21 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 12012 of 2011
 

 
Applicant :- Faiyyaz And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- S.M.G. Asghar,V.M. Zaidi
 
Counsel for Opposite Party :- Govt.Advocate,S.S.Shah
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Shahzad Alam, Advocate, holding brief of Sri V.M.Zaidi, learned counsel for the applicants, list in the next cause list.

Order Date :- 21.9.2017

Gss

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