Aklam vs State Of U.P. Thru. Secy. Home ...
2017 Latest Caselaw 4785 ALL

Citation : 2017 Latest Caselaw 4785 ALL
Judgement Date : 21 September, 2017

Allahabad High Court

Aklam vs State Of U.P. Thru. Secy. Home ... on 21 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- BAIL No. - 4923 of 2016
 

 
Applicant :- Aklam
 
Opposite Party :- State Of U.P. Thru. Secy. Home Civil Sectt. Lucknow
 
Counsel for Applicant :- Akhter Abbas,Anil Kumar Tripathi,Syed Suleman Abbas
 
Counsel for Opposite Party :- Govt. Advocate,Sunil Kumar Singh
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for applicant-accused.

2. List in the next cause list.

Order Date :- 21.9.2017

Pachhere/-

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