Citation : 2017 Latest Caselaw 4784 ALL
Judgement Date : 21 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 36379 of 2017 Applicant :- Bulli Opposite Party :- State Of U.P. Counsel for Applicant :- Pawan Singh Pundir Counsel for Opposite Party :- G.A. Hon'ble Ravindra Nath Kakkar,J.
As prayed by learned counsel for the applicant, put up this case on 09.10.2017 as fresh before appropriate Bench.
The matter shall not be treated as tied up or part heard to this Bench.
Order Date :- 21.9.2017
Ishan
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