Citation : 2017 Latest Caselaw 4775 ALL
Judgement Date : 21 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- BAIL No. - 3672 of 2016 Applicant :- Manish Dwivedi Opposite Party :- State Of Up Counsel for Applicant :- Dilip Kumar Pandey Counsel for Opposite Party :- Govt. Advocate,Dharmendra Trivedi Hon'ble Ravindra Nath Mishra-II,J.
1. As requested by learned Additional Government Advocate.
2. List in next cause list.
Order Date :- 21.9.2017
Pachhere/-
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