Baiju vs The State Of U.P.Through Its ...
2017 Latest Caselaw 4738 ALL

Citation : 2017 Latest Caselaw 4738 ALL
Judgement Date : 20 September, 2017

Allahabad High Court

Baiju vs The State Of U.P.Through Its ... on 20 September, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 
C.M.Application No. 15326 of 2002
 
In re:
 
Case :- SERVICE SINGLE No. - 4706 of 2000
 

 
Petitioner :- Baiju
 
Respondent :- The State Of U.P.Through Its Secy.Panchayat And Anors
 
Counsel for Petitioner :- Avadhesh Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Issue notice to opposite party no.2 returnable at an early date.

Steps to be taken within ten days.

Order Date :- 20.9.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App