Virendra vs State Of U.P.
2017 Latest Caselaw 4706 ALL

Citation : 2017 Latest Caselaw 4706 ALL
Judgement Date : 20 September, 2017

Allahabad High Court

Virendra vs State Of U.P. on 20 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35792 of 2017
 

 
Applicant :- Virendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kailash Prasad Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ravindra Nath Kakkar,J.

Sri S.R. Verma, Advocate has filed vakalatnama on behalf of the complainant, is taken on record.

As prayed by learned counsel for the applicant, put up this case on 05.10.2017 as fresh before appropriate Bench.

The matter shall not be treated as tied up or part heard to this Bench.

Order Date :- 20.9.2017

Ishan

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