Pradeep Kumar vs State Of U.P. And Others
2017 Latest Caselaw 4693 ALL

Citation : 2017 Latest Caselaw 4693 ALL
Judgement Date : 20 September, 2017

Allahabad High Court

Pradeep Kumar vs State Of U.P. And Others on 20 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 38725 of 2011
 

 
Applicant :- Pradeep Kumar
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Vikas Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,Nipun Singh
 

 
Hon'ble Bachchoo Lal,J.

Sri Abhishek Singh, Advocate, holding brief of Sri Nipun Singh, learned counsel for the opp. party no. 4, prays for and is granted further two weeks time to file counter affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 20.9.2017

Gss

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