Kailash Gupta vs State Of U.P. & Another
2017 Latest Caselaw 4669 ALL

Citation : 2017 Latest Caselaw 4669 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

Kailash Gupta vs State Of U.P. & Another on 19 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 384 of 2016
 

 
Applicant :- Kailash Gupta
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Prakash Chandra Pandey,Ajay Kumar Yadav
 
Counsel for Opposite Party :- G.A.,Ajay Sengar
 

 
Hon'ble Bachchoo Lal,J.

Sri Ajay Sengar, learned counsel for the applicant states that his name has been shown as counsel for the opp. party no. 2 in the cause list, while, he is counsel for the applicant.

List in the next cause list showing the name of Sri Ajay Sengar as counsel for the applicant in place of counsel for the opp. party.

Order Date :- 19.9.2017

Gss

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